Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Manipur - Subsection

Section 2(7) in The Manipur Co-operative Societies Act, 1976

(7)"Committee" means the committee of management, or other directing body, to which the management of the affairs of a society is entrusted;