Delhi High Court - Orders
Shashi Kiran vs Siddharth International Public School ... on 31 May, 2023
Author: Jyoti Singh
Bench: Jyoti Singh
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12991/2022
SHASHI KIRAN ..... Petitioner
Through: Mr. Anuj Aggarwal and Ms.
Shradha Adhikari, Advocates.
versus
SIDDHARTH INTERNATIONAL PUBLIC SCHOOL & ORS.
..... Respondent
Through: Mr. R.M. Sinha, Mr. P.M.
Sinha, Ms. Namita Sinha, Ms. Nandni
Harsh, Advocates for R-1 & 2. (through VC)
Mr. Sujeet Kumar Mishsra with Mr. Anil
Kumar, Advocates for R-3
Mr. Naushad Ahmed Khan and Ms.
Shyamali Panda, Advocates for DOE.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 31.05.2023
List on 11.10.2023.
JYOTI SINGH, J
MAY 31, 2023/AT
This is a digitally signed order.
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