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Delhi High Court - Orders

Shashi Kiran vs Siddharth International Public School ... on 31 May, 2023

Author: Jyoti Singh

Bench: Jyoti Singh

                                    $~18
                                    *       IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +       W.P.(C) 12991/2022
                                            SHASHI KIRAN                                                ..... Petitioner
                                                                                 Through: Mr. Anuj Aggarwal and Ms.
                                                                                 Shradha Adhikari, Advocates.

                                                                                 versus

                                            SIDDHARTH INTERNATIONAL PUBLIC SCHOOL & ORS.
                                                                                ..... Respondent
                                                         Through: Mr. R.M. Sinha, Mr. P.M.
                                                         Sinha, Ms. Namita Sinha, Ms. Nandni
                                                         Harsh, Advocates for R-1 & 2. (through VC)
                                                         Mr. Sujeet Kumar Mishsra with Mr. Anil
                                                         Kumar, Advocates for R-3
                                                         Mr. Naushad Ahmed Khan and Ms.
                                                         Shyamali Panda, Advocates for DOE.

                                            CORAM:
                                            HON'BLE MS. JUSTICE JYOTI SINGH
                                                                                 ORDER
                                    %                                            31.05.2023



                                            List on 11.10.2023.



                                                                                                                           JYOTI SINGH, J
                                    MAY 31, 2023/AT




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/10/2023 at 06:32:14