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Supreme Court - Daily Orders

M/S Pawan Hans Helicopters Ltd. vs M/S Ideb Projects Pvt. Ltd on 3 October, 2017

Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud

     ITEM NO.22                          COURT NO.1                 SECTION XIV

                    S U P R E M E C O U R T O F I N D I A
                            RECORD OF PROCEEDINGS
     Petition(s) for Special Leave to Appeal (C) No(s). 24680/2017
     (Arising out of impugned final judgment and order dated 04-07-2017
     in FAO No.131/2017 passed by the High Court of Delhi at New Delhi)

     M/S PAWAN HANS HELICOPTERS LTD.                                 Petitioner(s)

                                                VERSUS

     M/S IDEB PROJECTS PVT. LTD                                      Respondent(s)

     (FOR ADMISSION and I.R.)

     Date : 03-10-2017 This petition was called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE A.M. KHANWILKAR
                         HON'BLE DR. JUSTICE D.Y. CHANDRACHUD

     For Petitioner(s)
                                   Mr.Puneet Taneja, Adv.
                                   Ms.Shaheen, Adv.

     For Respondent(s)
                                   Mr.V.Seshagiri, Adv.
                                   Mr.Ashish Rajvanshi, Adv.
                                   Ms.Bela Maheshwari, AOR

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Heard.

The special leave petition is dismissed.

(Ashok Raj Singh) (H.S.Parasher) Court Master Assistant Registrar Signature Not Verified Digitally signed by ASHOK RAJ SINGH Date: 2017.10.03 17:12:57 IST Reason: