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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 20(4) in Arunachal Pradesh State Higher Education Council Act, 2019

(4)Subject to the provisions of this section, the other terms and conditions of service of the Vice-Chairperson, Member Secretary and Members shall be such as may be prescribed.