Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 1 in Telangana Rent and Revenue Sales Act, 1839 1. Repeal of Regulation XXVIII of 1802, section 23. - Repealed by Central Act XIV of 1870.
