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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Assam - Subsection

Section 33(2)(b) in The Bodoland University Act, 2009

(b)the rules and procedures for holding election to the Court, the Executive Council, Academic Council and other authorities and bodies of the University and for determining the seniority of persons for the purpose of choosing of member by rotation to different authorities of the University;