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State of West Bengal - Section

Section 3A in The West Bengal Factories Rules, 1958

3A. [ Submission of plans. [Inserted vide Not No. 340 LW/LW/I.R. - 4/85 dt 2.4.1986.]

- The Chief Inspector may require for the purpose of the act, submission of plans of any factory which was either in existence on the date of commencement of the Act or which has not been constructed or extended since then. Such plans shall be drawn to scale showing -
(a)the site of the factory and immediate surroundings including adjacent buildings and other structures, roads, drains, etc.
(b)the plan elevation and necessary cross sections of the factory buildings indicating all relevant details relating to safety of the building or structure, natural lightings, ventilation and means of escape in case of fire and the position of the plant and machinery, aisles and passageway and
(c)such other particulars as the Chief Inspector may require.]