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State of Tamilnadu - Section

Section 27 in Tamil Nadu Hindu Religious Institutions (Officers and Servants) Service Rules, 1964

27. Reduction of gratuity.

- If the service of an officer or servant has not been thoroughly satisfactory, the authority sanctioning the gratuity may make such reduction in the amount as it thinks proper, but the unfavourable circumstances appearing against such officer or servant for reducing the gratuity shall be recorded and communicated to him.