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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Tamilnadu - Subsection

Section 39(2)(b) in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Act, 1963

(b)in the case of other inam estates, in accordance with such rules as may be made by the Government in this behalf.