Madhya Pradesh High Court
Gufran Khan @ Imran Khan vs The State Of Madhya Pradesh on 24 February, 2020
Author: Sujoy Paul
Bench: Sujoy Paul
1 CRA-565-2014
The High Court Of Madhya Pradesh
CRA-565-2014
(GUFRAN KHAN @ IMRAN KHAN Vs THE STATE OF MADHYA PRADESH)
15
Jabalpur, Dated : 24-02-2020
Parties through their counsel.
Shri Ajay Tamrakar, P.L for respondent/State prays for and is granted
two weeks time to file objection to pending I.A. (SUJOY PAUL) (SMT. ANJULI PALO) JUDGE JUDGE MKL Digitally signed by MANOJ KUMAR LALWANI Date: 25/02/2020 14:43:09