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Madhya Pradesh High Court

Gufran Khan @ Imran Khan vs The State Of Madhya Pradesh on 24 February, 2020

Author: Sujoy Paul

Bench: Sujoy Paul

                                                        1                                CRA-565-2014
                             The High Court Of Madhya Pradesh
                                        CRA-565-2014
                                  (GUFRAN KHAN @ IMRAN KHAN Vs THE STATE OF MADHYA PRADESH)

                     15
                     Jabalpur, Dated : 24-02-2020
                           Parties through their counsel.
                           Shri Ajay Tamrakar, P.L for respondent/State prays for and is granted

two weeks time to file objection to pending I.A. (SUJOY PAUL) (SMT. ANJULI PALO) JUDGE JUDGE MKL Digitally signed by MANOJ KUMAR LALWANI Date: 25/02/2020 14:43:09