Delhi High Court - Orders
T-Mobile Usa Inc vs Controller Of Patents on 15 December, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~85 to 88, 60 & 61
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.A.(COMM.IPD-PAT) 269/2022
T-MOBILE USA INC ..... Appellant
Through: Mr. Rohit Rangi, Adv. (M.
8800558037)
versus
CONTROLLER OF PATENTS ..... Respondent
Through: Ms. Arunima Dwivedi (CGSC) Ms.
Pinky Pawar, Mr. Aakash Pathak,
Advs. (M. 9810916537)
86 WITH
+ C.A.(COMM.IPD-PAT) 185/2022
MICROSOFT TECHNOLOGY LICENSING, LLC..... Appellant
Through: Ms. Vindhya S. Mani, Ms. Surbhi
Nautiyal, Ms. Harshita Agarwal,
Advs. (M. 9790020447)
versus
ASSISTANT CONTROLLER OF PATENTS
AND DESIGNS ..... Respondent
Through: Ms. Arunima Dwivedi (CGSC) Ms.
Pinky Pawar, Mr. Aakash Pathak,
Advs. (M. 9810916537)
87 WITH
+ C.A.(COMM.IPD-PAT) 229/2022
BLACKBERRY LIMITED ..... Appellant
Through: Mr Sandip Bhola, Adv.
versus
ASSISTANT CONTROLLER OF PATENTS
AND DESIGNS ..... Respondent
Through: Mr. Arjun Mahajan, SPC for UOI
with Mr Apoorv Upmanyu, Adv.
88 WITH
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/12/2023 at 21:59:22
+ C.A.(COMM.IPD-PAT) 318/2022
BLACKBERRY LIMITED ..... Appellant
Through: Mr Sandip Bhola, Adv.
versus
CONTROLLER OF PATENTS AND DESIGNS ..... Respondent
Through: Mr. Harish Vaidyanathan Shankar,
CGSC, with Mr. Srish Kumar
Mishra, Mr. Alexander Mathai
Paikaday, Mr. Krishnan V., Advs.
(M. 9810788606)
60 WITH
+ C.A.(COMM.IPD-PAT) 8/2021
MICROSOFT TECHNOLOGY LICENSING LLC..... Appellant
Through: Ms. Vindhya S. Mani, Ms. Surbhi
Nautiyal, Ms. Harshita Agarwal,
Advs. (M. 9790020447)
versus
THE ASSISTANT CONTROLLER OF
PATENTS AND DESIGNS ..... Respondent
Through: Mr. Harish Vaidyanathan Shankar,
CGSC, with Mr. Srish Kumar
Mishra, Mr. Alexander Mathai
Paikaday, Mr. Krishnan V., Advs.
(M. 9810788606)
61 AND
+ C.A.(COMM.IPD-PAT) 26/2022
MICROSOFT TECHNOLOGY LICENSING LLC..... Appellant
Through: Ms. Vindhya S. Mani, Ms. Surbhi
Nautiyal, Ms. Harshita Agarwal,
Advs. (M. 9790020447)
versus
THE ASSISTANT CONTROLLER OF
PATENTS AND DESIGNS ..... Respondent
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/12/2023 at 21:59:22
Through: Mr. Harish Vaidyanathan Shankar,
CGSC, with Mr. Srish Kumar
Mishra, Mr. Alexander Mathai
Paikaday, Mr. Krishnan V., Advs.
(M. 9810788606)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 15.12.2023
1. This hearing has been done through hybrid mode.
2. These are part heard matters and they raise issues relating to Section 3(k) of the Patents Act, 1970.
3. List for conclusion of submissions on behalf of all the parties on 15th January, 2024 at 2:30 p.m. PRATHIBA M. SINGH, J.
DECEMBER 15, 2023 dj This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/12/2023 at 21:59:22