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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Rajasthan - Subsection

Section 36(v) in Rajasthan Women Empowerment (State and Subordinate) Service Rules, 2017

(v)reservation for Scheduled Castes and Scheduled Tribes employees, with consequential seniority, shall continue till the roster points are exhausted; and adequacy of promotion is achieved. Once the roster points are complete the theory of replacement shall thereafter be- exercised in promotion whenever vacancies earmarked for Scheduled Castes/ Scheduled Tribes employees occur.