Madhya Pradesh High Court
The State Of Madhya Pradesh vs Mohammad Sayeed on 29 July, 2021
Author: Rajendra Kumar Verma
Bench: Rajendra Kumar Verma
1 MCRC-31008-2019
The High Court Of Madhya Pradesh
MCRC-31008-2019
(THE STATE OF MADHYA PRADESH Vs MOHAMMAD SAYEED)
4
Jabalpur, Dated : 29-07-2021
Heard through Video Conferencing.
Shri Anand Shukla, learned counsel for the applicant/State.
None for the respondent.
List the matter after four weeks.
(RAJENDRA KUMAR (VERMA)) JUDGE ahd Signature Not Verified SAN Digitally signed by MOHD AHMAD Date: 2021.07.30 10:41:28 IST