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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(2)(a) in Bihar Cinemas (Regulation) Act, 1954

(a)[ prescribing the terms, conditions, restrictions and imposition of fees subject to which licences may be granted under this Act] [Substituted by Act 51 of 1982 (20.4.1982).];