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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Tripura - Subsection

Section 33(2)(b) in Tripura Buildings (Lease and Rent Control) Act, 1975

(b)the procedure to be followed by the Rent Control Courts, Accommodation Controllers and appellate authorities in the performance of their functions under this Act ;