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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Bihar - Subsection

Section 32(b) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(b)The conditions of residence of the students of the colleges and the University, the levying of fees for residence in hostels maintained by the colleges or recognised by the University and the recognition of hostels not maintained by the University, including the suspension or withdrawal of such recognition ;