Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 53(4)] [Section 53] [Entire Act]

State of Rajasthan - Subsection

Section 53(4)(ii) in First Statutes of the University of Udaipur

(ii)The subscriber may add to or change his nominee or nominees by a written application duly witnessed by any two persons and presented to the Comptroller.