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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Uttar Pradesh - Subsection

Section 30(2) in The U.P. Air (Prevention and Control of Pollution) Rules, 1983

(2)The procedure used for sampling air or emission from any chimney-flue or duct or any other sources and outlets, stationary or mobile, the instruments used for sampling and the methods of measuring air pollutants shall be such as may be specified by the Board to suit the situation.