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[Cites 0, Cited by 0] [Section 81] [Entire Act]

Union of India - Subsection

Section 81(3) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(3)Whenever the health of the British Sovereign is ordered to be drunk it shall be honoured, seated, in all Naval Messes, on board or on shore, except under the conditions specified in cls. (a) and (b) of sub-regulation (2).