Rajasthan High Court - Jodhpur
Pooja vs Gajanad @ Kalu on 16 July, 2019
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Transfer Appl. No. 91/2019
Pooja W/o Gajanand @ Kalu, Aged About 25 Years, D/o Dharm
Singh, B/c Mochi, R/o Mount Abu, At Present Chhoti Nagfanil
Laxmi Mohalla, Gali No. 4, Ajmer, Tehsil And District Ajmer.
----Petitioner
Versus
Gajanad @ Kalu S/o Shri Babulal, Aged About 34 Years, B/c
Mochi, Occupation Lobourer, R/o Kala Chhapra, Friends Colony,
Mount Abu, Tehsil Aburoad, District Sirohi.
----Respondent
For Petitioner(s) : Mr. Vikram Singh
For Respondent(s) :
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 16/07/2019 Issue notice to the respondent, returnable within four weeks.
In the meanwhile, further proceeding in case No.56/2019 pending before Family Court Sirohi shall remain stayed.
(DR. PUSHPENDRA SINGH BHATI),J 187-Sudheer/-
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