Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 102]

Rajasthan High Court - Jodhpur

Pooja vs Gajanad @ Kalu on 16 July, 2019

Author: Pushpendra Singh Bhati

Bench: Pushpendra Singh Bhati

                                        HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                         JODHPUR
                                                  S.B. Civil Transfer Appl. No. 91/2019

                                   Pooja W/o Gajanand @ Kalu, Aged About 25 Years, D/o Dharm
                                   Singh, B/c Mochi, R/o Mount Abu, At Present Chhoti Nagfanil
                                   Laxmi Mohalla, Gali No. 4, Ajmer, Tehsil And District Ajmer.
                                                                                                     ----Petitioner
                                                                      Versus
                                   Gajanad @ Kalu S/o Shri Babulal, Aged About 34 Years, B/c
                                   Mochi, Occupation Lobourer, R/o Kala Chhapra, Friends Colony,
                                   Mount Abu, Tehsil Aburoad, District Sirohi.
                                                                                                   ----Respondent


                                   For Petitioner(s)        :     Mr. Vikram Singh
                                   For Respondent(s)        :



                                        HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

Order 16/07/2019 Issue notice to the respondent, returnable within four weeks.

In the meanwhile, further proceeding in case No.56/2019 pending before Family Court Sirohi shall remain stayed.

(DR. PUSHPENDRA SINGH BHATI),J 187-Sudheer/-

(Downloaded on 01/09/2019 at 10:06:49 PM)

Powered by TCPDF (www.tcpdf.org)