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Rajasthan High Court - Jodhpur

Baba Ramdev Floor And Oil Mills vs Managing Director, Ajmer Vidyut Vitran ... on 18 October, 2021

Author: Vinit Kumar Mathur

Bench: Vinit Kumar Mathur

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           JODHPUR

                                                 S.B. Civil Writ Petition No. 15784/2019

                                   Baba Ramdev Floor And Oil Mills
                                                                                                     ----Petitioner
                                                                      Versus
                                   Managing Director, Ajmer Vidyut Vitran Nigam Limited
                                                                                                   ----Respondent


                                   For Petitioner(s)        :     Mr. Aditya Ojha for
                                                                  Mr. Yogesh Ojha



                                            HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order 18/10/2021 List the matter after one week, as prayed.

(VINIT KUMAR MATHUR),J 5-SunilS/-

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