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[Cites 0, Cited by 0] [Section 191] [Entire Act]

State of Goa - Subsection

Section 191(a) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(a)where stacking, unstacking stowing or unstowing of construction material or articles, or handling in connection therewith cannot be safely carried out unaided, reasonable measures to guard against accident or dangerous occurrences are taken by shoring or otherwise to prevent any danger likely to be caused by such handling;