Delhi High Court - Orders
Social Action Forum For Manav Adhikar ... vs Union Of India on 20 February, 2020
Author: C.Hari Shankar
Bench: Chief Justice, C.Hari Shankar
$~8 & 9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6371/2018
SOCIAL ACTION FORUM FOR MANAV ADHIKAR (SAFMA)
..... Petitioner
Through: Mr. Sumit Misra, proxy counsel
versus
UNION OF INDIA ..... Respondent
Through: Ms. Shruti Arora, proxy counsel
+ W.P.(C) 6514/2018 & CM No.24917/2018
APNEAAP WOMEN WORLDWIDE AND ANR. ..... Petitioners
Through: Mr. Sumit Misra, proxy counsel
versus
UNION OF INDIA ..... Respondent
Through: Ms. Shruti Arora, proxy counsel
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 20.02.2020 At request of the proxy counsel appearing for parties, list on 11.05.2020.
CHIEF JUSTICE C.HARI SHANKAR, J FEBRUARY 20, 2020/ns