Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 199(4)] [Section 199] [Entire Act]

State of Chattisgarh - Subsection

Section 199(4)(a) in High Court of Chhattisgarh Rules, 2005

(a)A copy of each judgment or order on service matter may be supplied to the Secretary, Public Service Commission, Chhaitisgarh.