Section 76(1)(a) in The U.P. Factories Rules, 1950

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State of Uttar Pradesh - Subsection

Section 76(1)(a) in The U.P. Factories Rules, 1950

(a)the total amount of the price payable at the concessional rates for the maximum quantity of food grains admissible to a standard family, as defined in Explanation 1 to sub-section (4) of the said section,

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State of Uttar Pradesh - Subsection

Section 76(1)(a) in The U.P. Factories Rules, 1950