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[Cites 0, Cited by 0] [Section 99] [Entire Act]

NCT Delhi - Subsection

Section 99(2) in Delhi Motor Vehicles Rules, 1993

(2)[ Validity. - The "Pollution Under Control Certificate" shall be valid for the period as may be specified by the State Government from time to time in pursuance of sub-rule (7) of rule 115 of the Central Motor Vehicles Rules, 1989.] [Substituted vide notification no. F.Tpt./Acct./4/89 dated 23-09-1996.]