Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act] State of Bihar - Subsection Section 9(3)(a) in The Bihar Co-operative Societies Act, 1935 (a)Four copies of the proposed bye-laws of the Cooperative Society as adopted by the founder members