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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Rajasthan - Subsection

Section 62(1) in The Rajasthan Homoeopathic Medicine Act, 1969

(1)As soon as may be after the commencement of this Act, the Registrar shall prepare and keep a list of persons practising the homoeopathic system of medicine on such commencement.