Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(2) in The Small Industries Development Bank Of India (General Regulations), 2000*

(2)A nomination shall cease to be in force from the date of death of the sole nominee during the life time of the holder.