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[Cites 0, Cited by 0] [Section 34(3)] [Section 34] [Entire Act]

State of Punjab - Subsection

Section 34(3)(e) in The Haryana and Punjab Agricultural Universities Act, 1970

(e)to make recommendations to the Board on all proposals involving expenditure for which no provision has been made in the budget or which involves expenditure in excess of the amount provided in the budget.