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[Cites 0, Cited by 4] [Entire Act]

State of Jammu-Kashmir - Section

Section 2 in The Jammu And Kashmir Alienation of Land Rules, 1970

2. Definition

In these rules, unless the context otherwise requires :-
(a)"Act" means the Jammu and Kashmir Alienation of Land Act, Svt. 1995;
(b)"Section" means the section of the Act;
(c)"Form" means a form appended to these rules.