Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act] State of Assam - Subsection Section 21(2)(b) in Assam Health Service Rules, 1995 (b)He has successfully undergone the training and passed the departmental examination, if any, prescribed by the Government under Rule 18.