Section 6(1)(c) in Himachal Pradesh Hindu Public Religious Institution and Charitable Endowments Act, 1984

[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

(c)the name of all offices to which any salary, emolument or perquisite is attached and the nature, time and conditions of service in each case;

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