Calcutta High Court (Appellete Side)
Hotel Shambala (P) Ltd. & Anr vs State Of West Bengal & Ors on 17 September, 2025
Author: Debangsu Basak
Bench: Debangsu Basak
17.09.2025
Item No.20 with 21
Ct. No.26
CHC
M.A.T. 923 of 2025
M.A.T. 924 of 2025
with
IA NO: CAN/1/2025
Hotel Shambala (P) Ltd. & Anr.
Vs.
State of West Bengal & Ors.
Mr. Sankar Nath Mukherjee, Advocate
Mr. Niraj Gupta, Advocate
Ms. Manisha Paswan, Advocate
...for the appellants
Mr. Saptansu Basu, Senior Advocate
Mr. Sannidhya Datta, Advocate
Mr. Abhijit Sarkar, Advocate
Mr. Abhik Chitta Kundu, Advocate
...for the respondents (WBFC)
1. Prayer for adjournment made on behalf of the parties is considered and allowed.
2. List the appeals along with the connected application on October 28, 2025.
(Debangsu Basak, J.) (Md. Shabbar Rashidi, J.)