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Calcutta High Court (Appellete Side)

Hotel Shambala (P) Ltd. & Anr vs State Of West Bengal & Ors on 17 September, 2025

Author: Debangsu Basak

Bench: Debangsu Basak

17.09.2025
 Item No.20 with 21
Ct. No.26
   CHC


                                      M.A.T. 923 of 2025
                                      M.A.T. 924 of 2025
                                             with
                                      IA NO: CAN/1/2025

                                Hotel Shambala (P) Ltd. & Anr.
                                             Vs.
                                 State of West Bengal & Ors.

                        Mr. Sankar Nath Mukherjee, Advocate
                        Mr. Niraj Gupta, Advocate
                        Ms. Manisha Paswan, Advocate
                                               ...for the appellants

                        Mr. Saptansu Basu, Senior Advocate
                        Mr. Sannidhya Datta, Advocate
                        Mr. Abhijit Sarkar, Advocate
                        Mr. Abhik Chitta Kundu, Advocate
                                     ...for the respondents (WBFC)

1. Prayer for adjournment made on behalf of the parties is considered and allowed.

2. List the appeals along with the connected application on October 28, 2025.

(Debangsu Basak, J.) (Md. Shabbar Rashidi, J.)