Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 31] [Entire Act] State of Punjab - Subsection Section 31(1) in Panjab University Act, 1947 (1)The Senate, with the sanction of the Government may, from time to time make, regulations consistent with this Act to provide for all matters relating to the University.
