Andhra Pradesh High Court - Amravati
Duddukuru Lakshmi Parvathi vs Matcha Veerabhadra Rao on 14 October, 2025
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No.Crl.R.C.No.1711 of 2016 PROCEEDING SHEET Sl. DATE ORDER OFFICE No. NOTE
02. 14.10.2025 TMR, J No representation has been made on behalf of the petitioner(s).
The Registry is directed to call for the report from the Station House Officer, II Town Police Station, Nellore, regarding the status of proceedings in Cr.No.310 of 2014, specifically indicating whether a charge sheet has been filed, whether the trial has commenced, and the outcome of the proceedings, by the next adjournment without fail.
List the matter on 31.10.2025 in the Daily List.
_______ TMR, J SAK