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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Uttarakhand - Subsection

Section 8(1)(s) in Himalayan Garhwal University Act, 2016

(s)To prescribe such courses for Bachelor Degree; Post Graduate Degree, Doctor of Philosophy, Doctor of Science Degree and Research and to start Diploma, Certificates in Technical Education, Higher Education, Humanities & Social Sciences , Commerce, Science, Computer Science, Agriculture Science, Management, Poultry Husbandry and Animal Feed, Horticulture, Paramedical Science, Nursing, Law Education, Mass Communication and Journalism, Teaching Education, Hotel Management, Pharmacy other areas of education which would be covered by UGC and other Statutory bodies;