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State of Andhra Pradesh - Section

Section 18 in The Andhra Pradesh And Mysore (Transfer Of Territory) Act, 1968

18. Power to remove difficulties.

If any difficulty arises in giving effect to the provisions of this Act (including any difficulty in relation to the transition under section 13 from one law to another law), the President may by order do anything not inconsistent with any such provision which appears to him to be necessary for the purpose of removing the difficulty.