Bombay High Court
M/S Blue Circle Organics Pvt. Ltd. , ... vs Smt. Surekha Surendra Bachate on 3 April, 2019
Author: M.S.Karnik
Bench: M.S.Karnik
23. wpst 28560-18.doc
DDR
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION ST NO. 28560 OF 2018
M/s. Blue Circle Organics Pvt. Ltd. ..Petitioner
vs.
Surekha Surendra Bachate ..Respondent
....
Dr. D.S. Hatle a/w. Deepak Jamsandekar a/w. Mayuri D. Hatle
for petitioner.
....
CORAM : M.S.KARNIK, J.
DATE : 3rd APRIL, 2019
P.C. :
Heard learned Counsel for the petitioner.
2. Issue notice to the respondents, returnable after four weeks. In addition to the Court's notice, private notice is permitted.
3. In the meantime, the award passed by the Labour Court is stayed on condition of the petitioner depositing 50% backwages as awarded by the Labour Court in this Court within a period of four weeks from today.
4. Stand over to 4/6/2019.
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