Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 2 in AICTE Regulations For Entry And Operation Of Foreign Universities In India Imparting Technical Education, 2003 2. These regulations shall come in force on the date of their publication in the Official Gazette. Applicability:-These regulations shall cover and apply to:-
