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[Cites 0, Cited by 0] [Section 26A(3)] [Section 26A] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 26A(3)(j) in Securities and Exchange Board of India (Infrastructure Investment Trusts) Regulations, 2014

(j)sub-regulation (17) of regulation 9 in respect of obtaining prior approval of the Board in case of change in control of the investment manager.