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[Cites 0, Cited by 0] [Section 12(8)] [Section 12] [Entire Act]

State of Punjab - Subsection

Section 12(8)(e) in The Punjab Municipal Act, 1999

(e)the posts of officers and employees of the Municipal Council shall be deemed to have been abolished and consequently the cadre of the Municipal Services constituted under section 108 comprising any such posts, shall be deemed to have been correspondingly reduced :