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[Cites 0, Cited by 0] [Section 148] [Entire Act]

State of Tamilnadu - Subsection

Section 148(iii) in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

(iii)Grants, sanctioned for any of the purposes mentioned in Article 144(1) and (2) except the purchase of buildings shall be drawn on bills prepared in the Form prescribed (Appendix 34) after counter-signature by the Director or the Inspector, as the case may be.