Bombay High Court
Transrail Lighting Limited And Qatar ... vs Public Electricity Corporation ... on 21 October, 2020
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION (L) NO.2748 OF 2020
IN
COMMERCIAL SUIT (L) NO.185 OF 2020
Qatar National Bank (Q.P.S.C.) ... Intervenor
In the matter between
Transrail Lighting Ltd. ... Plaintiff
vs.
Public Electricity Corporation & Anr. ... Defendants
Mr. B. Gopalakrishnan a/w. Mr. Ajay Monga and Ms. Ishita Merchant
and Mr. Nilesh S. Ghadge for the Intervenor.
Mr. Janak Dwarkadas, Senior Advocate a/w. Ms. Ankita Singhania, Mr.
Ankush Mehta, Mr. Aviral Sahai, Ms. Kirti Srivastava and Ms. Meenakshi
Ramkumar i/b. M/s. Cyril Amarchand Mangaldas for the Plaintiff.
CORAM : A. K. MENON, J.
DATED : 21st OCTOBER , 2020. (THROUGH VIDEO CONFERENCE) P.C. :
1. Stand over to 2nd November, 2020
2. This order shall be digitally signed by the Personal Assistant of this Court.
(A. K. MENON, J.) Digitally signed by Rajeshwari Rajeshwari R. Pillai R. Pillai Date:
2020.10.22 14:22:42 +0530 1/1 21-IAL-2748-2020-COMSL-185-2020.doc rrpillai