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Madhya Pradesh High Court

Ganesh vs Omprakash Patidar on 7 August, 2015

   Matters notified on the Board dated 07th of August, 2015

07.08.2015
                              Common Order

S.No. Case No. Advocate for the Advocate for the appellant (s) respondent/State 17 M.A.921/2015 None 16 M.A.844/2015 None 8 M.A.725/2013 8.1 M.A.726/2013 List after two weeks/as prayed.

(Mrs. S. R. Waghmare) Judge Jyoti