Madhya Pradesh High Court
Ganesh vs Omprakash Patidar on 7 August, 2015
Matters notified on the Board dated 07th of August, 2015
07.08.2015
Common Order
S.No. Case No. Advocate for the Advocate for the appellant (s) respondent/State 17 M.A.921/2015 None 16 M.A.844/2015 None 8 M.A.725/2013 8.1 M.A.726/2013 List after two weeks/as prayed.
(Mrs. S. R. Waghmare) Judge Jyoti