Rajasthan High Court - Jaipur
Tagore Shikshan Sansthan vs State Of Rajasthan on 6 March, 2020
Author: Ashok Kumar Gaur
Bench: Ashok Kumar Gaur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 4149/2020
Tagore Shikshan Sansthan
----Petitioner
Versus
State Of Rajasthan
----Respondent
Connected With
S.B. Civil Writ Petition No.4231/2020
Urmi Veterinary Mahavidhalaya,
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4233/2020
Sankalp Pashudhan Shikshan Mahavidhalaya,
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4238/2020
Ashutosh Public School Samiti
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4239/2020
Prince Academy Of Higher Education
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4243/2020
Maharishi Parshu Ram Shiksha And Sodh Sansthan
----Petitioner
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Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4244/2020
Adarsh L.s.a. Institute
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4246/2020
Annapurna College Of Animal Husbandry
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4249/2020
Adarsh Pashudhan Sahayak Prashikshan Sansthan
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4250/2020
Sun Follower Lakshya Aggressive Shiksha Samiti
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4251/2020
Vishwa Bharti Animal Husbandry College
----Petitioner
Versus
State Of Rajasthan
----Respondent
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S.B. Civil Writ Petition No. 4252/2020
Pink Pearl Veterinary College
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4253/2020
Shekhawati Shikshan Sansthan Samiti
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4254/2020
Bhagwant University
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4255/2020
Vivekanand Aadarsh Public School Samiti
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4256/2020
Shri Baal Bharti Shiksha Samiti
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4257/2020
Urmila Shikhan Sanstha
----Petitioner
Versus
State Of Rajasthan
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----Respondent
S.B. Civil Writ Petition No. 4263/2020
Lord Buddha Veterinary College
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4265/2020
Kuldhara Veterinary College
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4268/2020
M. S. Memorial Shikshan Sansthan
----Petitioner
Versus
The State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4310/2020
Vijay Shikshan Sansthan
----Petitioner
Versus
The State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4311/2020
Sanjivani College Of Veterinary And Animal Husbandry
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4312/2020
Gyanodaya Shikshan Sansthan
----Petitioner
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Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4313/2020
Rajasthan Public Shikshan Sansthan
----Petitioner
Versus
The State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4314/2020
Shri Radha Swami Shikshan Sansthan
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4315/2020
Adarsh Vidhya Niketan Sansthan
----Petitioner
Versus
The State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4317/2020
Shekhawati Pashupalan Vidhalaya
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4318/2020
Rajputana Shikshan Avum Anusandhan Sansthan
----Petitioner
Versus
State Of Rajasthan
----Respondent
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S.B. Civil Writ Petition No. 4331/2020
Vivekanand Children Academy Sanstha
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4332/2020
Anand Pashudhan Prashikshan Sansthan
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4333/2020
Saraswati Siksha Niketan Sanstha
----Petitioner
Versus
The State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4334/2020
Shri Amritnath Sekshanik Sodh Sansthan
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4335/2020
Bharti Shikshan Sansthan Samiti
----Petitioner
Versus
The State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4339/2020
Blm College Of Veterinary And Animal Husbandry
----Petitioner
Versus
State Of Rajasthan
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----Respondent
S.B. Civil Writ Petition No. 4340/2020
Maharaja Hameer College Of Veterinary And Animal Sciences
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4350/2020
Aryan Veterinary College
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4351/2020
Ankit Pashudhan Sahayak Prashikshan Mahavidhalaya
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4352/2020
L.l. Pancholi Institute Of Veterinary Science
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4355/2020
Jamway College Of Veterinary And Animal Sciences
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4357/2020
Naval Shikshan Sansthan
----Petitioner
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Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4358/2020
Bhartiya Balika Shiksha Avam Anusandhan Sansthan
----Petitioner
Versus
The State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4359/2020
Radha Krishna Hindu Utthan Shiksha Samiti
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4363/2020
Geetanjali Shikshan Sansthan
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4364/2020
Shri Krishna Veterinary College
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4365/2020
Bloom Para Veterinary College
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4366/2020
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Shri Manguram Baradwal Shiksha Evam Samaj Kalyan Samiti
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4367/2020
Samanvit Gramya Vikas Shiksha Sansthan
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4368/2020
Sevanand Pashudhan Sahayak
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4370/2020
Manav Veterinary College
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4371/2020
Tirupati College Of Veterinary Science
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4372/2020
Vijay Singh Pathik Pashudhan Sahayak Prashikshan
Mahavidhyalya
----Petitioner
Versus
State Of Rajasthan
----Respondent
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S.B. Civil Writ Petition No. 4373/2020
Shree Nath Animal Husbandry College
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4374/2020
Aryan Veterinary Diploma College,
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4375/2020
Dr. Ambedkar Pashudhan Mahavidhyalaya
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4376/2020
Maa Vaishnavi Veterinary College
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4377/2020
Rajeev Gandhi Pashudhan Sahayak Prasikshan Mahavidhyalya
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4378/2020
Shree Nath Animal Husbandry College,
----Petitioner
Versus
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State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4379/2020
Maharani Veterinary College
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4380/2020
Shree Laxmi Group Of Welfare Trust S.s.m. College
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4381/2020
Mahesh Institute Of Professional Studies
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4382/2020
Shrinath Veterinary College
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4383/2020
Trilok Singh Veterinary College
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4384/2020
Mahtma Gandhi International Animal Husbandry College
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----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4385/2020
Amar Jyoti Shyam Seva Samiti
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4386/2020
Sevanand Veterinary College
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4387/2020
Shyam Veterinary College
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4388/2020
Ghatala Shiksha Samiti
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4389/2020
Shree Nath College Of Animal Husbandry
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4390/2020
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Vinayak Group Of Education Society
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4391/2020
Bhawana Seva Sansthan
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4392/2020
Sunrise Educational And Development Society
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4393/2020
Mother Teresa Pramarth Shikshan Sansthan
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4395/2020
Shree Nath Animal Husbandry College
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4396/2020
Sanskar Veterinary College
----Petitioner
Versus
State Of Rajasthan
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----Respondent
S.B. Civil Writ Petition No. 4397/2020
Narayana Shikshan Sansthan
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4398/2020
Shri Javitri Devi Memorial Pashudhan Sahayak Mahavidyalaya
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4399/2020
Rama Devi Pashupalan Diploma College
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4400/2020
Bharti College Of Veterinary And Animal Sciences
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4402/2020
Sarvagya Veterinary College
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4405/2020
Shahid Bhagat Singh Shodh Avam Vikas Sansthan
----Petitioner
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Versus
The State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4407/2020
Mateshwari Veterinary Diploma College
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4408/2020
Bhawana Seva Sansthan
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4409/2020
Tirupati Shikshan Prashikshan Sansthan
----Petitioner
Versus
The State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4411/2020
Bhawana Seva Sansthan
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4412/2020
Rise Veterinary College
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4413/2020
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Shriya Samaj Sevi Shiksha Samiti
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4414/2020
Action For Community And Training Society
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4415/2020
M.d. Veterinary College
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4416/2020
Narayani Gullaram Doot Shiksha Samiti
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4418/2020
J.r. Memorial Pashudhan Sahayak Mahavidyalaya
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4420/2020
Impulse Veterinary College
----Petitioner
Versus
State Of Rajasthan
----Respondent
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S.B. Civil Writ Petition No. 4421/2020
M. L. Shikshan Sansthan
----Petitioner
Versus
The State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4423/2020
Bhawani Shiksha Niketan Samiti
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4424/2020
Shri Raghunandan Memorial Pashudhan Sahayak
Mahavidyalaya
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4425/2020
S.k.d. College Of Veterinary And Animal Sciences
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4426/2020
J.r. Veterinary College
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4449/2020
Smt. Jyana Devi Veterinary Prakshishan Mahavidhalaya
----Petitioner
Versus
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State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4452/2020
Shivshankar Seva Sansthan
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4453/2020
Delhi Public School International Educational Trust
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4454/2020
Dev Vikas Sansthan
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4455/2020
Vimala Welfare And Education Society
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4456/2020
Shri Salasar Balaji Shikshan Prashikshan Sansthan
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4457/2020
Rajendra Jagriti Education Society
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----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4458/2020
Bhagat Singh Shikshan Sansthan
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4461/2020
Dev Vikas Sansthan
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4472/2020
Gurukripa Veterinary Diploma Institute
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4473/2020
Devansh College Of Vetenary Science
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4474/2020
Sudhans College Of Veteniary Science
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4475/2020
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Gurukripa Veterinary Diploma College
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4476/2020
Shri L.r. Institute Of Veterinary Science
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4477/2020
Ranthmbore Institute Of Animal Husbandry
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4480/2020
Maa Pitambra Institute Of Veterinary Science
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4481/2020
Raghuveer Singh Animal Husbandry College
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4483/2020
Vijay Laxmi Vetenary College
----Petitioner
Versus
State Of Rajasthan
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----Respondent
S.B. Civil Writ Petition No. 4485/2020
Kamdhenu Pashudhan Sahayak Prasikshan Mahavidhyalya,
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4446/2020
Hukumchand Veterinary College
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4447/2020
Aryan Animal Husbandry College
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4490/2020
Saint Meera Veterinary College
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4491/2020
Navjeevan Veterinary College
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4492/2020
New Indian Veterinary College
----Petitioner
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Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4493/2020
Tagore Veterinary College
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4494/2020
Karuna Shikshak Prashikshan Mahavidhalaya
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. M.S.Raghav, Adv.,
Mr. Vimal Kumar Jatav, Adv.
Mr. Vishwas Saini, Adv.
Mr. Om Prakash Sharma, Adv.
Mr. Rajesh Gadwal, Adv.,
Mr. Mohit Khandelwal, Adv.,
Mr. Ashindra Gautam, Adv.,
Mr. D.S. Dhariwal, Adv.,
Mr. Chandra Shekhar Kotwani, Adv.,
Mr. Indresh Sharma, Adv.,
Mr. Sanjay Khedar, Adv.,
Mr. Arun Singh Shekhwat, Adv.,
Mr. Khurshid Ahmed Khan, Adv.,
Mr. Suresh Kumar Dhenwal, Adv.,
Ms. Sunita Sharma, Adv.,
Mr. Rahul Tiwari, Adv.,
Mr. Rajendra Sharma, Adv.
For Respondent(s) : Ms. Sheetal Mirdha, AAG with
Mr.Prateek Singh, Adv. & Mr. R.A.
Katta, Adv.
HON'BLE MR. JUSTICE ASHOK KUMAR GAUR
Order
06/03/2020
Registry is directed to connect all these matters.
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Counsel for the petitioners are directed to serve copy of the
writ petitions to Ms. Sheetal Mirdha, AAG, who has instructions to
appear in these matters. Copy of the writ petitions may also be
given to Mr. R.A.Katta, who appears on behalf of the respondent
No.3-Rajasthan University of Veterinary and Animal Sciences,
Bikaner.
List these matters on 19th March, 2020, after showing name
of Ms. Sheetal Mirdha, AAG & Mr. R.A.Katta, Adv. in the cause list,
as counsel for the respondents.
In the meanwhile, if the petitioner-Institutions file applications in pursuance of the policy by 13 th March, 2020, the respondents will deal with these applications appropriately and consideration of the applications will remain subject to final outcome of the present writ petitions.
A copy of this order be separately placed in each file.
(ASHOK KUMAR GAUR),J Monika (Downloaded on 07/03/2020 at 09:32:40 PM) Powered by TCPDF (www.tcpdf.org)