Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Gujarat High Court

Akar Laminators Ltd vs Respondent(S) on 11 March, 2016

Author: Abhilasha Kumari

Bench: Abhilasha Kumari

                 O/COMP/246/2004                                               ORDER




                  IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                           COMPANY PETITION NO. 246 of 2004

                      In COMPANY APPLICATION NO. 266 of 2004

                                            With
                         COMPANY APPLICATION NO. 44 of 1999
                                              In
                            COMPANY PETITION NO. 74 of 1998
                                            With
                            COMPANY PETITION NO. 74 of 1998
                                            With
                            COMPANY PETITION NO. 29 of 2003
                                            With
                           COMPANY PETITION NO. 142 of 2006
                                              In
                        COMPANY APPLICATION NO. 266 of 2004
                                            With
                        COMPANY APPLICATION NO. 300 of 2004
                                              In
                        COMPANY APPLICATION NO. 266 of 2004
         ==========================================================
                           AKAR LAMINATORS LTD.....Petitioner(s)
                                           Versus
                                   . .....Respondent(s)
         ==========================================================
         Appearance:
         MRS SWATI SOPARKAR, ADVOCATE for the Petitioner(s) No. 1
         MR M.IQBAL A SHAIKH, ADVOCATE for the Respondent(s) No. 1
         ==========================================================

          CORAM: HONOURABLE SMT. JUSTICE ABHILASHA KUMARI

                                     Date : 11/03/2016


                                      ORAL ORDER
Page 1 of 2

HC-NIC Page 1 of 2 Created On Sat Mar 12 02:02:36 IST 2016 O/COMP/246/2004 ORDER Mr. P T Chacko, learned advocate for respondent  No. 10 and Mr. A L Sharma, learned advocate for the  respondent   in   one   of   the   applications,   have   filed  Sick­Notes, today and Mr. K K Shah, learned advocate  for the applicant, and Mr. Darshan M Parikh, learned  advocate   for   respondent   No.1,   in   the   connected  petition have filed Leave­Notes, today. 

Therefore, list on 07.04.2016.

(SMT. ABHILASHA KUMARI, J.) Bimal Page 2 of 2 HC-NIC Page 2 of 2 Created On Sat Mar 12 02:02:36 IST 2016