Gujarat High Court
Akar Laminators Ltd vs Respondent(S) on 11 March, 2016
Author: Abhilasha Kumari
Bench: Abhilasha Kumari
O/COMP/246/2004 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
COMPANY PETITION NO. 246 of 2004
In COMPANY APPLICATION NO. 266 of 2004
With
COMPANY APPLICATION NO. 44 of 1999
In
COMPANY PETITION NO. 74 of 1998
With
COMPANY PETITION NO. 74 of 1998
With
COMPANY PETITION NO. 29 of 2003
With
COMPANY PETITION NO. 142 of 2006
In
COMPANY APPLICATION NO. 266 of 2004
With
COMPANY APPLICATION NO. 300 of 2004
In
COMPANY APPLICATION NO. 266 of 2004
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AKAR LAMINATORS LTD.....Petitioner(s)
Versus
. .....Respondent(s)
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Appearance:
MRS SWATI SOPARKAR, ADVOCATE for the Petitioner(s) No. 1
MR M.IQBAL A SHAIKH, ADVOCATE for the Respondent(s) No. 1
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CORAM: HONOURABLE SMT. JUSTICE ABHILASHA KUMARI
Date : 11/03/2016
ORAL ORDER
Page 1 of 2
HC-NIC Page 1 of 2 Created On Sat Mar 12 02:02:36 IST 2016 O/COMP/246/2004 ORDER Mr. P T Chacko, learned advocate for respondent No. 10 and Mr. A L Sharma, learned advocate for the respondent in one of the applications, have filed SickNotes, today and Mr. K K Shah, learned advocate for the applicant, and Mr. Darshan M Parikh, learned advocate for respondent No.1, in the connected petition have filed LeaveNotes, today.
Therefore, list on 07.04.2016.
(SMT. ABHILASHA KUMARI, J.) Bimal Page 2 of 2 HC-NIC Page 2 of 2 Created On Sat Mar 12 02:02:36 IST 2016