Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Madhya Pradesh - Subsection Section 34(3) in The M.P. Maa Sharda Devi Mandir Adhiniyam, 2002 (3)The Administrator may grant or renew the licence or for reasons to be recorded in writing refuse to grant or renew the licence.
