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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(1) in The State Culture Fund Scheme, 2003

(1)In addition to the moneys given by the State Government the assets of the Fund shall include;-
(a)contribution to be provided out of plan budget of the T. & C. (Culture) Department, and
(b)all such grants and contributions, both recurring and non-recurring, from the State Government and voluntary donations, wherever received.