Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(ii) in Governors (Emoluments, Allowances And Privileges) Act, 1982 (ii)in relation to motor vehicles, includes the pay and allowances of chauffeurs and the provision of oil and petrol and other fuel;
